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motor vehicle act
motor vehicle
motor vehicle act 1939
[
Section 63A(2)
] [
Section 63A
] [
Complete Act
]
Central Government Act
Section 63A(2)(a) in The Motor Vehicles Act, 1939
(a) to prepare schemes for the development, co- ordination or regulation of the operation of transport vehicles and in particular of goods vehicles in an inter- State region;