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indian penal code 1860
indian penal code doctypes: laws
indian penal code, 1860 doctypes:laws
[
Section 228A(2)
] [
Section 228A
] [
I.P.C.
]
Central Government Act
Section 228A(2)(b) in The Indian Penal Code, 1860
(b) by, or with the authorisation in writing of, the victim; or