Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 3 docs
Consim Info Pvt. Ltd vs Google India Pvt. Ltd on 10 September, 2012
Kabushiki Kaisha Toshiba ... vs Toshiba Appliances Co. And Ors. on 8 December, 2005
Kabushiki Kaisha Toshiba vs Tosiba Appliances Co. on 12 January, 2005
Kamat Hotels (India) Limited vs Royal Orchid Hotels Limited And ... on 5 April, 2011
Loading...
User Queries
trade marks act
trade mark
trade mark act 1999
"the trade marks act,1999"
marks
[
Section 2(2)
] [
Section 2
] [
Complete Act
]
Central Government Act
Section 2(2)(b) in The Trade Marks Act, 1999
(b) to the use of a mark shall be construed as a reference to the use of printed or other visual representation of the mark;