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Citedby 121 docs - [View All]
Kundan Singh vs Kabul Singh And Ors. on 6 February, 1969
Mr. J. Robert vs Mr. Ram Jethmalani on 8 June, 1990
Surendrasinhaji Jorawarasinhji ... vs U.M. Bhatta And Ors. on 23 January, 1967
Bishwanath Prasad And Ors. vs Ramji Prasad Sinha And Ors. on 29 August, 1963
P.T. Rajan vs T.P.M. Sahir And Ors. on 26 September, 2003

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[Complete Act]
Central Government Act
Section 23 in The Representation Of The People Act, 1951.
23. Returning officer to include assistant returning officers performing the functions of the returning officer. References in - this Act to the returning officer shall, unless the context otherwise requires, be deemed to include an assistant returning officer performing any function which he is authorised to perform under sub- section (2) of section 22.