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indian succession act
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[
Section 33A(5)(a)
] [
Section 33A(5)
] [
Section 33A
] [
Complete Act
]
Central Government Act
Section 33A(5)(a)(ii) in The Indian Succession Act, 1925
(ii) any child or grandchild of any male person who is or was at the time of his death an Indian Christian, or