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Citedby 2 docs
State Of Gujarat And Anr. vs Rajesh Builders on 9 November, 1992
Antarijami Khadanga vs Ketaki Debi And Ors. on 14 February, 1951
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[
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Section 39
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Central Government Act
Section 39(1)(iii) in The Arbitration Act, 1940 1
(iii) modifying or correcting an award;