Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 9 docs - [View All]
C.P.Joshi vs Kalyan Singh Chouhan & Anr on 31 August, 2012
Rekha Rana vs Jai Pal Sharma & Ors. on 10 July, 2009
Kuldip Nayar vs Union Of India & Ors on 22 August, 2006
Virender Nath Gautam vs Satpal Singh & Ors on 8 December, 2006
I. Vikheshe Sema vs Hokishe Sema on 1 May, 1996

User Queries
[Section 62] [Complete Act]
Central Government Act
Section 62(4) in The Representation Of The People Act, 1951.
(4) No person shall at any election vote in the same constituency more than once, notwithstanding that his name may have been registered in the electoral roll for that constituency more than once, and if he does so vote, all his votes in that constituency shall be void.