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Citedby 9 docs - [
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The vs Mr.Manish on 2 September, 2008
Wealth-Tax Officer vs Gopalji Jagmal on 24 November, 1984
Ved Prakash Narang vs Commissioner Of Wealth-Tax on 12 November, 1987
Assistant vs Connected Appeals Which Also ... on 19 April, 2011
Wealth-Tax Officer vs Smt. Dachepalli Jayalakshmi on 27 March, 1992
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wealth tax act
wealth tax
[
Section 19
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Central Government Act
Section 19(3) in The Wealth- Tax Act, 1957
(3) The provisions of sections 14, 15 and 17 shall apply to an executor, administrator or other legal representative as they apply to any person referred to in those sections.