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Citedby 116 docs - [View All]
State Bank Of India vs Union Of India And Ors on 15 April, 2013
Avon Organics Ltd. vs Poineer Products Ltd. And Ors. on 4 July, 2003
K.C.Abdul Latheef, S/O. Chekku vs P.P.Mohandas, S/O. Kelumenon on 12 February, 2007
A.N. Nadarajan vs K.G. Nadarajan And Anr. on 10 March, 1999
Sitaram Laxminarayan Rathi vs Sitaram Kashiram Koli And Ors. on 29 March, 1984

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[Complete Act]
Central Government Act
Section 6 in The Negotiable Instruments Act, 1881
6. " Cheque". A" cheque" is a bill of exchange drawn on a specified banker and not expressed to be payable otherwise than on demand.