Mobile View
Main Search Forums Advanced Search Disclaimer
Loading...
User Queries
Calcutta High Court
Malay Kumar Chatterjee vs The Official Trustee Of West ... on 16 August, 2012
Author: I. P. Mukerji

ORDER SHEET

AOT No. 1 of 2012

IN THE HIGH COURT AT CALCUTTA Ordinary Original Civil Jurisdiction ORIGINAL SIDE

MALAY KUMAR CHATTERJEE Versus

THE OFFICIAL TRUSTEE OF WEST BENGAL & ANR. BEFORE:

The Hon'ble JUSTICE I. P. MUKERJI Date : 16th August, 2012. Appearance:

Mr. Rajarshi Dutta, Advocate for the petitioner

Mr. Indranil Nandi, Advocate for the respondent No.1 Mr. Uttam Kunar Dey, Advocate Ms. N.Dutta, Advocate for the respondent No.2 The Court: Let affidavits be exchanged according to the following directions :- Affidavit in opposition is to be filed by 30th August, 2012. List this application on 12th September, 2012. Affidavit in reply may be filed in the meantime. 2

All parties concerned to act on a signed photocopy of this order upon the usual undertakings. (I.P.MUKERJI, J.)

G/