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[Section 78(4)] [Section 78] [Complete Act]
Central Government Act
Section 78(4)(A) in The Punjab Reorganisation Act, 1966
(A) " Beas Project" means the works which are either under construction or are to be constructed as components of the Beas- Sutlej Link Project (Unit I) and Pong Dam Project on the Beas river (Unit II) including--
(i) Beas- Sutlej Link Project (Unit I) comprising--
(a) Pandoh Dam and works appurtenant thereto,
(b) Pandoh- Baggi Tunnel,
(c) Sundernagar Hydel Channel,
(d) Sundernagar- Sutlej Tunnel,
(e) By- pass Tunnel,
(f) four generating units each of 165 M. W. capacity at Dehar Power House on the right side of Sutlej river,
(g) fifth generating unit of 120 M. W. capacity at Bhakra Right Bank Power House,
(h) transmission lines,
(i) Balancing Reservoir;
(ii) Pong Dam Project (Unit II) comprising--
(a) Pong Dam and works appurtenant thereto,
(b) Outlet Works,
(c) Penstock Tunnels,
(d) Power plant with four generating units of 60 M. W. each;
(iii) such other works as are ancillary to the works aforesaid and are of common interest to more than one State;