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telecom regulatory authority of india act "
[Section 2(2)(b)] [Section 2(2)] [Section 2] [Complete Act]
Central Government Act
Section 2(2)(b)(iii) in The Telecom Regulatory Authority Of India Act, 1997
(iii) the amount of income- tax determined in accordance with sub- clause (i) shall be reduced by the amount of income- tax determined in accordance with sub- clause (ii) and the sum so arrived at shall be the income- tax in respect of the total income.