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indian penal code 1860
indian penal code doctypes: laws
indian penal code, 1860 doctypes:laws
[
Section 171C(2)
] [
Section 171C
] [
I.P.C.
]
Central Government Act
Section 171C(2)(a) in The Indian Penal Code, 1860
(a) threatens any candidate or voter, or any person in whom a candidate or voter is interested, with injury of any kind, or