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Citedby 1 docs
Gangaram Raghunath vs State Of M.P. on 11 October, 1963
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indian penal code 1860
indian penal code doctypes: laws
section 53a
indian penal code, 1860 doctypes:laws
sec. 4
[
Section 53A(4)
] [
Section 53A
] [
I.P.C.
]
Central Government Act
Section 53A(4)(b) in The Indian Penal Code, 1860
(b) if the expression means transportation for any shorter term, be deemed to have been omitted.]