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Citedby 9 docs - [
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Bank Of India vs Aiyars Advertising And Marketing ... on 25 November, 1993
Citibank N.A. vs Juggilal Kamlapat Jute Mills Co. ... on 17 May, 1982
Khudawand Karim ... vs (Babu) Narendra Nath And Anr. on 3 October, 1935
Mohansingh Laxmansingh vs Bhanwarlal Rajmal Nahata And Ors. on 14 February, 1963
Apsrtc vs Shaik Yousuf Pasha on 18 April, 2007
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"indian evidence act 1872 "
sec 140
[
Complete Act
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Central Government Act
Section 140 in The Indian Evidence Act, 1872
140. Witnesses to character.- Witnesses to character may be cross- examined and re- examined.