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workmen compensation act
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section 34
workmen's compensation act, 1923
34
compensation act
workmen compensation act doctypes:laws
s. 3 of workmens compensation act, 1923
[
Section 34
] [
Complete Act
]
Central Government Act
Section 34(3) in The Workmen' S Compensation Act, 1923
(3) Rules so made shall be published in 4[ the Official Gazette 5[ and, on such publication, shall have effect as if enacted in this Act.