Mobile View
Main Search Forums Advanced Search Disclaimer
User Queries
indian evidence act
evidence act
the indian evidence act, 1872
"evidence act"
section 90
evidence act 1872
evidence act doctypes:laws
indian evidence act section 90
indian acts
indian evidence act, 1872 doctypes: laws
indian evidence act doctypes:laws
evidence act:onus doctypes:laws
"indian evidence act 1872 "
[Section 90] [Complete Act]
Central Government Act
Section 90(c) in The Indian Evidence Act, 1872
(c) A, a connection of B, produces deeds relating to lands in B' s possession which were deposited with him by B for safe custody. The custody is proper. CHAPTER VI OF THE EXCLUSION OF ORAL BY DOCUMENTARY EVIDENCE CHAPTER VI OF THE EXCLUSION OF ORAL BY DOCUMENTARY EVIDENCE