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Citedby 5 docs
The Commissioner Of Wealth Tax, ... vs Mela Ram on 19 March, 1971
Union Of India vs H. S. Dhillon on 21 October, 1971
Commissioner Of Wealth-Tax vs Andhra Sugars Ltd. on 1 September, 1965
Assistant Commissioner Of ... vs Nanubhai B. Amin on 16 June, 1998
N.M. Shah vs Second Wealth-Tax Officer on 29 January, 1982
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wealth tax act
wealth tax
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(a) in The Wealth- Tax Act, 1957
(a) " Appellate Assistant Commissioner" means a person empowered to exercise the functions of an Appellate Assistant Commissioner of Wealth- tax under section 9;