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Ranjitsing Brahmajeetsing ... vs The State Of Maharashtra, Through ... on 16 July, 2004

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[Section 263A(1)] [Section 263A] [I.P.C.]
Central Government Act
Section 263A(1)(a) in The Indian Penal Code, 1860
(a) makes, knowingly utters, deals in or sells any fictitious stamp, or knowingly uses for any postal purpose any fictitious stamp, or