Mobile View
Main Search Forums Advanced Search Disclaimer
User Queries
[Section 2(1)(e)] [Section 2(1)] [Section 2] [Complete Act]
Central Government Act
Section 2(1)(e)(iv) in The Arms Act, 1959
(iv) carriages, platforms and appliances for mounting, transporting and serving artillery.
1. Subs. by Act 55 of 1971, s. 2, for the former cl. (d) (w. e. f. 13- 12- 1971 ).