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section 2(e)
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Section 2(1)(e)
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Section 2
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Central Government Act
Section 2(1)(e)(iv) in The Arms Act, 1959
(iv) carriages, platforms and appliances for mounting, transporting and serving artillery.
1. Subs. by Act 55 of 1971, s. 2, for the former cl. (d) (w. e. f. 13- 12- 1971 ).