Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
indian succession act
indian succession act, 1925
succession act
succession
indian succession
"indian succession act"
indian acts
indian succession act doctypes: laws
section 291 indian succession act
succession doctypes: laws
indian succession act, 1925 doctypes:subsubsection
[
Section 291(2)
] [
Section 291
] [
Complete Act
]
Central Government Act
Section 291(2)(a) in The Indian Succession Act, 1925
(a) the exception made by sub- section (1) in respect of a grant under section 241 shall not operate.