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Citedby 6 docs - [
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Khan Bahadur Chowakkaran Keloth ... vs Wealth Tax Officer, Calicut on 28 October, 1965
Ahmed G. H. Ariff vs Commissioner Of Wealth-Tax, ... on 4 December, 1964
Commissioner Of Wealth Tax, ... vs Travancore-Cochin Chemicals (P) ... on 9 March, 1964
Commissioner Of Wealth-Tax vs Khan Saheb Dost Mohd. Alladin And ... on 2 July, 1972
Ramaraju Surgical Cotton Mills ... vs Commissioner Of Wealth Tax on 14 March, 1962
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wealth tax act
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Central Government Act
Section 2(d) in The Wealth- Tax Act, 1957
(d) " assessment year" means the period of twelve months commencing on the 1st day of April every year;]