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Citedby 23 docs - [
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G. Yadagiri Reddy And Ors. vs Government Of Andhra Pradesh, ... on 25 January, 1989
Nelluru Sundararamareddi And ... vs State Of Andhra (Now Andhra ... on 14 October, 1958
Hota Venkata Surya Sivarama ... vs State Of Andhra Pradesh on 28 April, 1961
Kaipadath Property Development ... vs State Of Kerala, Rep. By The ... on 20 January, 2011
The State Of Madras And Another vs V. Srinivasa Ayyangar on 21 October, 1955
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land acquisition act
land acquisition
land acquisition act 1894
acquisition act
land acquisition act doctypes:laws
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Section 1
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Central Government Act
Section 1(3) in The Land Acquisition Act, 1894
(3) It shall come into force on the first day of March 1894 .