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G.C. Bandha vs University Of Delhi & Ors. on 20 April, 1998

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[Section 31] [Complete Act]
Central Government Act
Section 31(4) in The Tezpur University Act, 1993
(4) A copy of the annual accounts together with the audit report as submitted to the Visitor, shall also be submitted to the Central Government, which shall, as soon as may be, cause the same to be laid before both Houses of Parliament.