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Citedby 119 docs - [View All]
P.M.Mohanan,S/O. Madhavan vs State Of Kerala on 24 March, 2010
N.R. Revanna vs T.V. Mallappa And Ors. on 1 September, 1964
For vs For on 27 March, 2013
Brohmo Dutt vs Dharmo Das Ghose on 12 December, 1898
Jamuna Prasad & Ors. vs Shivnandan & Ors. on 29 July, 2011

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Section 64 in The Indian Evidence Act, 1872
64. Proof of documents by primary evidence. Documents must be proved by primary evidence except in the cases hereinafter mentioned.