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Citedby 119 docs - [
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P.M.Mohanan,S/O. Madhavan vs State Of Kerala on 24 March, 2010
N.R. Revanna vs T.V. Mallappa And Ors. on 1 September, 1964
For vs For on 27 March, 2013
Brohmo Dutt vs Dharmo Das Ghose on 12 December, 1898
Jamuna Prasad & Ors. vs Shivnandan & Ors. on 29 July, 2011
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Central Government Act
Section 64 in The Indian Evidence Act, 1872
64. Proof of documents by primary evidence. Documents must be proved by primary evidence except in the cases hereinafter mentioned.