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Citedby 3 docs
Mrs.S.Bagavathy vs State Of Tamil Nadu on 2 March, 2007
Thiru Muruga Finance And Etc. Etc. vs State Of Tamil Nadu And Anr. on 8 September, 1999
M/S. Thiru Muruga Finance Rep. By ... vs The State Of Tamil Nadu Rep. By ... on 8 September, 2000
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tamilnadu
tamil
tamil nadu tamil
[
Section 5
] [
Complete Act
]
Central Government Act
Section 5(b) in The Tamil Nadu Legislative Council (Abolition) Act, 1986.
(b) in the Fourth Schedule, the heading" Tamil Nadu" and the entries thereunder shall be omitted.