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Citedby 1 docs
Commissioner Of Sales Tax vs Matushree Textile Limited on 22 August, 2003
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work of defence act 1903
work of defence act sortby: judgments
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(d) in The Works Of Defence Act, 1903 1
(d) the expression" General Officer Commanding the District" means the officer for the time being in command of the forces in a District:]