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[Section 464] [I.P.C.]
Central Government Act
Section 464(f) in The Indian Penal Code, 1860
(f) Z' s will contains these words-" I direct that all my remaining property be equally divided between A, B and C." A dishonestly scratches out B' s name, intending that it may be believed that the whole was left to himself and C. A has committed forgery.