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[Section 57] [Complete Act]
Central Government Act
Section 57(p) in The Mines Act, 1952
(p) 1[ for regulating, subject to the provisions of the Indian Electricity Act, 1910 , (9 of 1910 ) and ofany rules made thereunder, the generation, storage, transformation, trans- mission and use of electricity in mines and for providing for the care and the regulation of the use of all electrical apparatus and electrical cables in mines and of all other machinery and plant therein;]