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Citedby 3005 docs - [View All]
K.K. Birla vs The Press Council Of India And Ors. on 22 September, 1975
Nanji Pancha vs Daulal Naraindas on 18 April, 1968
A.K. Gopalan vs The State Of Madras.Union Of ... on 19 May, 1950
Om Prakash vs The Director Postal Services ... on 7 December, 1971
Hakimuddin Saifi vs Prem Narayan Barchhiha on 9 July, 1997

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[I.P.C.]
Central Government Act
Section 12 in The Indian Penal Code, 1860
12. " Public".-- The word" public" includes any class of the public or any community.