7. Penalty for contravening section 3. Whoever in contravention of section 3, kills. injures or captures, or attempts to kill, injure or capture, any wild elephant, shall be punished with fine which may extend to five hundred rupees for each elephant concerned; and whoever breaks any condition contained in a license granted under this Act shall be punished with fine which may extend to five hundred rupees. Any person convicted of a second offence under this section shall be punished with imprisonment which may extend to six months, or with fine, or with both. When any person holding a license under this Act is convicted under this section, such license shall become void and shall be delivered up to the convicting Magistrate.