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Citedby 2 docs
U.P. State Electricity Board And ... vs District Magistrate And Ors. on 17 February, 1997
M.P. State Electricity Board vs The Collector And Anr. on 26 June, 2002

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[Complete Act]
Central Government Act
Section 5 in The Public Liability Insurance Act, 1991
5. Verification and publication of accident by Collector. Whenever it comes to the notice of the Collector that an accident has occurred at any place within his jurisdiction, he shall verify the occurrence of such accident and cause publicity to be given in such manner as he deems fit for inviting applications under sub- section
(1) of section 6.