Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 339 docs - [View All]
Sunil Kumar Datta And Ors. vs The State Of West Bengal on 22 November, 1962
Mohan Lal vs State Of Rajasthan on 23 November, 1994
Jayraj Devidas vs State Of Maharashtra on 21 February, 2012
Damodar Dusad vs State Of Rajasthan And Ors. on 24 November, 1994
Pradeepkumar vs State Of Kerala on 11 February, 2005

Loading...
User Queries
[I.P.C.]
Central Government Act
Section 74 in The Indian Penal Code, 1860
74. Limit of solitary confinement.-- In executing a sentence of solitary confinement, such confinement shall in no case exceed fourteen days at a time, with intervals between the periods of solitary confinement of not less duration than such periods; and when the imprisonment awarded shall exceed three months, the solitary confinement shall not exceed seven days in any one month of the whole imprisonment awarded, with intervals between the periods of solitary confinement of not less duration than such periods.