Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 2 docs
Ashok Kumar Alias Golu vs Union Of India And Ors on 10 July, 1991
Subh Ram And Ors. vs Gram Panchayat And Anr. on 27 May, 1986

User Queries
[Section 307] [I.P.C.]
Central Government Act
Section 307(b) in The Indian Penal Code, 1860
(b) A, with the intention of causing the death of a child of tender years, exposes it in a desert place A has committed the offence defined by this section, though the death of the child does not ensue.