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Citedby 16 docs - [View All]
Modern Bobbin Co. Private Ltd. And ... vs The Billimora Municipality And ... on 24 April, 1980
Morvi Municipality vs State Of Gujarat And ... on 31 March, 1993
Lalmani Singh vs Municipal Board And Anr. on 9 April, 1958
Dr. Brij Behari Lal vs Emperor Through Municipal Board on 23 December, 1942
The Notified Area Committee And ... vs Sri Ram Singhasan Prasad Kalwar on 28 April, 1970

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[Section 2] [Complete Act]
Central Government Act
Section 2(1) in The Manipur Municipalities Act, 1994.
(1) " Adhyaksha" means an Adhyaksha of a Zilla Parishad elected under the provisions of the Manipur Panchayati Raj Act, 1994 (26 of 1994 );