Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
customs act
customs act,1962
[
Section 98
] [
Complete Act
]
Central Government Act
Section 98(1) in The Customs Act, 1962
(1) Sections 33, 34 and 36 shall, so far as may be, apply to coastal goods as they apply to imported goods or export goods.