Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 35 docs - [
View All
]
Purushottamlal Kaushik vs Vidyacharan Shukla on 5 September, 1980
S. M. Banerji vs Sri Krishna Agarwal on 20 November, 1959
Pendyala Venkata Krishna Rao vs Pothula Rama Rao And Ors. on 10 February, 2005
Neeraj Dangi vs Jagsi Ram & Ors. on 11 August, 2009
Krishna S/O Panchamrao Khopade vs Satish S/O Jhaulal Chaturvedi And ... on 31 August, 2007
User Queries
representation of peoples act
representation of people act, 1951
section 100
act, 1951
[
Section 100(1)(d)
] [
Section 100(1)
] [
Section 100
] [
Complete Act
]
Central Government Act
Section 100(1)(d)(i) in The Representation Of The People Act, 1951.
(i) by the improper acceptance of any nomination, or