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Citedby 1 docs
Provident vs Dena on 22 April, 2010
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workmen compensation act
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section 34
workmen's compensation act, 1923
34
compensation act
workmen compensation act doctypes:laws
[
Section 34
] [
Complete Act
]
Central Government Act
Section 34(1) in The Workmen' S Compensation Act, 1923
(1) The power to make rules conferred by 2[ section 32] shall be subject to the condition of the rules being made after previous publication.