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essential commodity act
essential commodities act 1955
essential commodities
[
Section 6C(2)
] [
Section 6C
] [
Complete Act
]
Central Government Act
Section 6C(2)(iii) in The Essential Commodities Act, 1955
(iii) in the case of any other essential commodity, in accordance with the provisions of sub- section (3) of section 3].