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trade marks act
trade mark
trade mark act 1999
"the trade marks act,1999"
marks
[
Section 2(1)(i)(viii)
] [
Section 2(1)(i)
] [
Section 2(1)
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Section 2
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Complete Act
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Central Government Act
Section 2(1)(i)(viii)(b) in The Trade Marks Act, 1999
(b) the description as to any imported goods contained in any bill of entry or shipping bill;