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Citedby 6 docs - [View All]
Ghasiram Majhi vs Omkar Singh on 8 January, 1968
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Khubchand Baghel Son Of Judawan ... vs Vidyacharan Shukla Son Of Ravi ... on 23 April, 1963
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Dr. Y.S. Parmar vs Hira Singh Pal And Anr. on 31 July, 1958

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[Section 98] [Complete Act]
Central Government Act
Section 98(b) in The Representation Of The People Act, 1951.
(b) declaring the election of 3[ all or any of the returned candidates] to be void; or