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Citedby 6 docs - [
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Ghasiram Majhi vs Omkar Singh on 8 January, 1968
Vidya Sagar Joshi vs Surinder Nath Gautam on 13 September, 1968
Khubchand Baghel Son Of Judawan ... vs Vidyacharan Shukla Son Of Ravi ... on 23 April, 1963
Ananda Ram Baruah (Dr.) vs Guneswar Das And Ors. on 28 September, 2006
Dr. Y.S. Parmar vs Hira Singh Pal And Anr. on 31 July, 1958
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representation of peoples act
representation of people act, 1951
act, 1951
[
Section 98
] [
Complete Act
]
Central Government Act
Section 98(b) in The Representation Of The People Act, 1951.
(b) declaring the election of 3[ all or any of the returned candidates] to be void; or