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Section 3(1)(c) in The Indian Divorce Act, 1869 ["Section 3(1)"] ["Section 3"] ["Complete Act"]

Citedby 2 docs

Majitha Beevi vs Yakoob on 9 March, 1999

T.K. Abdulla vs Subaida And Anr. on 13 July, 2006


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Central Government Act
(c) in Manipur and Tripura, the High Court of Assam;