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Section 3(1)(c) in The Indian Divorce Act, 1869 [
"Section 3(1)"
] [
"Section 3"
] [
"Complete Act"
]
Citedby 2 docs
Majitha Beevi vs Yakoob on 9 March, 1999
T.K. Abdulla vs Subaida And Anr. on 13 July, 2006
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Central Government Act
(c) in Manipur and Tripura, the High Court of Assam;