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M/S Amit Gram Udyog Sansthan, ... vs Environment Appellate ... on 13 April, 2007
M/S Amit Gram Udyog Sansthan, ... vs Environment Appellate ... on 13 April, 2007
M/S Amit Gram Udyog Sansthan, ... vs Environment Appellate ... on 13 April, 2007
M/S Amit Gram Udyog Sansthan, ... vs Environment Appellate ... on 13 April, 2007
M/S Amit Gram Udyog Sansthan, ... vs Environment Appellate ... on 13 April, 2007

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[Section 17(1)] [Section 17] [Complete Act]
Central Government Act
Section 17(1)(h) in Water (Prevention And Control Of Pollution) Act, 1974
(h) to evolve economical and reliable methods of treatment of sewage and trade effluents, having regard to the peculiar conditions of soils, climate and water resources of different regions and more especially the prevailing flow characteris- tics of water in streams and wells which render it impossible to attain even the minimum degree of dilution;