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Citedby 80 docs - [View All]
In Re: Two Second Grade Pleaders vs Unknown on 19 April, 1910
In Re: Second Grade Pleaders vs Unknown on 19 April, 1910
In Re: The Second-Grade Pleaders vs Unknown on 19 April, 1910
In Re: Babu Rasik Lal And Nag, A ... vs Unknown on 4 July, 1916
Emperor vs Babus Rajani Kanta Bose And Anr., ... on 6 February, 1922

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Central Government Act
Section 13 in The Legal Practitioners Act, 1879
13. [ Suspension and dismissal of pleaders and mukhtars guilty of unprofessional conduct.] Rep. by the Advocates Act, 1961 (25 of 1961 ), s. 50 (4) (w. e. f. 1- 9- 1963 ).