Mobile View
Main Search Forums Advanced Search Disclaimer
Loading...
User Queries
[Section 13(1)] [Section 13] [Complete Act]
Central Government Act
Section 13(1)(b) in The River Boards Act, 1956
(b) preparing schemes, including multi- purpose schemes, for the purpose of regulating or developing the inter- State river or river valley and advising the Governments interested to undertake measures for executing the scheme prepared by the Board;