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Citedby 3 docs
Barbara Taylor Bradford vs Sahara Media Entertainment Ltd. on 16 July, 2003
Saranya Zaveri And Anr. vs Kamadon Academy P. Ltd. on 1 March, 2006
William Grant & Sons Ltd. vs Mcdowell & Compay Ltd. on 27 May, 1994
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copyright
copyright act
the copyright act 1957
copyright act doctypes:laws
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(i) in The Copyright Act, 1957
(i) " engravings" include etchings, lithographs, wood- cuts, prints and other similar works, not being photographs;