Section 32(1)(a) in The Co- Operative Societies Act, 1912
(a) in the Government Savings Bank, or
1. Added by the A. O. 1937. 2. Ins. by the A. O. 1950. 3. Subs. by the A. O. 1950, for" Item 59". 4. Subs. by the A. O. 1950, for" the Government of India Act, 1935 ". 5. For s. 28A ins. in the U. P., see the Co- operative Societies (U. P. Amendment) Act, 1944 (U. P. 1 of 1944 ) as continued in force by the U. P. Expiring Laws Continuance Act, 1948 (U. P. 13 of 1948 ).