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Citedby 4 docs
In Re The Delhi Laws Act, 1912,The ... vs The Part C States (Laws) Act, 1950 on 23 May, 1951
Bhaiyalal Shukla vs State Of Madhya Pradesh on 31 December, 1961
Munishi Ram Mehta vs Assistant Sales Tax Officer on 7 April, 1971
Smt. Prabhavati Jagannath Thakar ... vs The Collector, Requisition ... on 14 January, 2008
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state law
act, 1951
[
Complete Act
]
Central Government Act
Section 1 in The Part B States (Laws) Act, 1951
1. Short title and commencement.
(1)
This Act may be called the Part B States (Laws) Act, 1951 .
(2)
It shall come into force on such date 1[ as the Central Government may, by notification in the Official Gazette, appoint.