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Empress Of India vs Ram Kuar on 8 March, 1880
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[I.P.C.]
Central Government Act
Section 370 in The Indian Penal Code, 1860
370. Buying or disposing of any person as a slave.-- Whoever imports, exports, removes, buys, sells or disposes of any person as a slave, or accepts, receives or detains against his will any person as a slave, shall be punished with imprisonment of either description for a term which may extend to seven years, and shall also be liable to fine.