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trade marks act
trade mark
trade mark act 1999
"the trade marks act,1999"
marks
[
Section 58(1)
] [
Section 58
] [
Complete Act
]
Central Government Act
Section 58(1)(a) in The Trade Marks Act, 1999
(a) correct any error in the name, address or description of the registered proprietor of a trade mark, or any other entry relating to the trade mark;